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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(4) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(4)Every college shall comply with the directions of the University issued from time to time in respect of all matters relating to academic and administrative and matters ancillary thereto.Chapter-VII Faculties