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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(1)(p) in Hyderabad Metropolitan Development Authority Act, 2008

(p)construction, reconstruction, alteration, improvement and maintenance of public roads and streets, bridges, parking lots, transport terminals including railway stations, bus depots, airports, bus bays and bus stops, avenue plantation, etc.,