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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(e) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(e)the areas and serial numbers of the plots of land held by [under raiyats,] [Substituted by Bihar Act 35 of 1982.] it any, having no right of occupancy therein;