Section 19(2) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006
(2)The application for claiming the amount specified in sub-clause (1) shall be in Form IX and shall be accompanied by the death certificate of the deceased registered manual worker and the original identity card issued [***] [Words 'by the Board' by Notification No. II(2)/LE/515(d-1)/2008, G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.] to the deceased worker.
