Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P. & Ors. on 20 December, 2022
Bench: Sabina, Sushil Kukreja
Bhoop Singh vs. State of H.P. & Ors.
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CWP No.8216 of 2022 20.12.2022 Present: Mr. Arun Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice.
rMr. Anil Jaswal, learned Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 28th April, 2023.
( Sabina ) Judge ( Sushil Kukreja ) December 20, 2022 Judge (Yashwant) ::: Downloaded on - 20/12/2022 20:36:25 :::CIS