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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(4) in Instructions Relating to Liquor

(4)Packing of bottles. - The bottles will be packed in bond by the contractors in straw envelopes and in wooden boxes, 1 dozen quart bottles or 2 dozen pint bottles being packed in a case. The contractors will then seal each case with signode or similar binding and mark clearly on the outside of each case the quantity and strength of the liquor contained therein.