Allahabad High Court
Patanjali Ji Srivastav And Ors. vs State Of U.P. Thru. Addl.Chief Secy. ... on 1 March, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 30 Case :- WRIT - A No. - 21573 of 2021 Petitioner :- Patanjali Ji Srivastav And Ors. Respondent :- State Of U.P. Thru. Addl.Chief Secy. P.W.D. Lko. And Anr. Counsel for Petitioner :- Ashish Verma,Gaurav Mehrotra,Pankaj Kumar Dixit,Utsav Mishra Counsel for Respondent :- C.S.C. Hon'ble Om Prakash Shukla,J.
C.M. Application No.4 of 2022 This is an application for withdrawal of the present writ petition.
Learned counsel for the petitioners prays that he may be permitted to withdraw the present writ petition.
Accordingly, the present withdrawal application is allowed and the writ petition is hereby dismissed as withdrawn.
Order Date :- 1.3.2023 S. Shivhare