Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 70A in Registration (Andhra Pradesh Second Amendment) Act, 1999 70A. Application of this Part. - This part shall apply to the areas only in respect of which a notification is issued by the Government of Andhra Pradesh under Section 70-B.
