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National Green Tribunal

News Item Titled ;India’S Green Energy ... vs Central Pollution Control Board on 12 November, 2025

Item No.05

                 BEFORE THE NATIONAL GREEN TRIBUNAL
                     CENTRAL ZONE BENCH, BHOPAL
                      (Through Video Conferencing)

                       Original Application No.230/2024(CZ)
                          (Earlier O.A. No.1162/2024-PB)

 News Item Titled "India's green energy wind drive hits desert herders hard"
          appearing in the New Indian Express dated 26.08.2024

                                                                                  ...Suo Motu

Date of Hearing: 12.11.2025

CORAM: HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
       HON'BLE MR. SUDHIR KUMAR CHATURVEDI, EXPERT MEMBER


      For Applicant (s):              None

      For Respondent(s) :             Mr. Yadvendra Yadav, Adv. for R-1
                                      Mr. Shoeb H. Khan, Adv. for R-3
                                      Ms. Parul Bhadoria, Adv. for R-4
                                      Dr. Sapna Aggarwal, Adv. for MoEF

                                       ORDER

1. Learned Counsel for the MoEF&CC has submitted that the matter in issue raised in O.A. have ben raised in W.P (C) No. 838/2019 titled as M. K. Ranjitsingh & Ors. vs. Union Of India & Ors., which was lastly listed on 11.11.2025 and further informed that it is part heard case and listed for rest of the arguments and the matter listed for hearing before the Hon'ble Supreme Court of India.

2. Learned Counsel for the MoEF&CC has further submitted that since the mater is pending before the Hon'ble Supreme Court of India thus keeping this matter pending in this tribunal is not proper and may be disposed of with direction to comply the orders passed by the Hon'ble Supreme Court of India.

3. Learned Counsel for the State PCB Ms. Parul Bhadoria has accepted the facts that the matter is pending before the Hon'ble Supreme Court of India.

1 O.A. No.230/2025(CZ) News Item Titled "India's green energy wind drive hits desert herders hard"

appearing in the New Indian Express dated 26.08.2024

4. Accordingly, we finally disposed of this matter with direction to the respondents to comply the order of the Hon'ble Supreme Court of India in W.P. (C) No. 838/2019 M.K. Ranjitsinh & Ors. VS. Union of India & Ors Sheo Kumar Singh, JM Sudhir Kumar Chaturvedi, EM 12th November, 2025, Original Application No.230/2024(CZ) (Earlier O.A. No.1162/2024-PB) K 2 O.A. No.230/2025(CZ) News Item Titled "India's green energy wind drive hits desert herders hard"

appearing in the New Indian Express dated 26.08.2024