Section 20(1)(c) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(c)whether any contract or hire-purchase agreement or other contract refereed to in Section 7(1)(ii) or (iii) has been entered into bona fide or not;

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