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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(b) in Tripura Weights and Measures (Enforcement) Act, 1967

(b)the procedure for the verification or re-verification and marking of working standards, the persons by whom, the places at which and the intervals at which, they may be marked;