Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(5) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (5)The appellate authority may, pending the exercise of its powers under this section, pass such interlocutory orders as it may deem fit.
