Madhya Pradesh High Court
Mohit Jhanwar vs Smt. Dimple Jhanwar on 22 September, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 2418 of 2022
(MOHIT JHANWAR Vs SMT. DIMPLE JHANWAR AND OTHERS)
Dated : 22-09-2022
Mr.Anurag Sahu, learned counsel for the applicant.
Mr.Satyam Agrawal, learned counsel for the respondents.
Learned counsel for the petitioner is directed to supply the relevant documents to learned counsel for the respondent.
Looking to the nature of dispute between the parties and as agreed to by them, the parties are directed to appear before the Mediation Centre on 27.10.2022.
List thereafter alongwith with the report of mediation.
(SMT. ANJULI PALO) JUDGE RM Signature Not Verified SAN Digitally signed by RAJESH MAMTANI Date: 2022.09.23 19:02:28 IST