Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 28 in The M.P. Shops and Establishments Act, 1958 28. Payment when to be made. - An employee who had been allowed leave under Section 26 shall, before his leave begins, be paid half the total amount due to him for the period of such leave.
