Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(b) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 (b)such portion of the Goon Sanjait land, not exceeding his share therein, as was in his personal cultivation or held as grove land in 1366-F,
