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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(x) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(x)A new institution coming into existence after the commencement of these rules shall not be eligible for grant in aid unless it has continued successfully atleast for one academic session from the date of recognisation by the Department. In very special cases, however, this conditions may be waived by the Government. In such cases, grants may be sanctioned against the approved budget of the first year. Such grants will not exceed half of the salaries of the teaching staff likely to be incurred during the year and will be payable in monthly or quarterly or half yearly instalments as may be required by the management.