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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(b) in The Gujarat Finance Act, 1932

(b)in the area of the Cantonment of Ahmedabad, by the Collector of Ahmedabad [***] [The words 'and in the areas of the Cantonments of Poona and Kirkee, by the Collector of Poona' deleted by A.O., 1960.].