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[Cites 0, Cited by 16] [Entire Act]

State of Gujarat - Section

Section 13 in The Bombay Stamp Act, 1958

13. Instrument stamped with impressed stamps how to be written.

- Every instrument written upon paper stamped with an impressed stamp shall be written in such manner that the stamp may appear on the face of the instrument and cannot be used for or applied to any other instrument.