Allahabad High Court
Deena Nath Singh vs The Deputy Director Of Consolidation ... on 16 July, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- WRIT - B No. - 21842 of 2010 Petitioner :- Deena Nath Singh Respondent :- The Deputy Director Of Consolidation And Others Petitioner Counsel :- A.P. Tewari,K.K. Singh Respondent Counsel :- C.S.C.,R.N. Singh Yadav Hon'ble Sabha°eet Yadav,J.
List after two months. Interim order granted earlier by this Court is extended till the next date of listing.
Order Date :- 16.7.2010 SL