Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act] State of West Bengal - Subsection Section 138(2)(q) in West Bengal Town and Country (Planning and Development) Act, 1979 (q)the form of the annual report of the Planning and Development Authorities and date on or before which it shall be submitted to the State Government;