Calcutta High Court
Tanaya Industries Pvt Ltd vs Gcm 337 Seogu-Ri And Ors on 10 March, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD-11
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[Commercial Division]
CS-COM/57/2024
[OLD NO CS/100/2014]
TANAYA INDUSTRIES PVT LTD
VS
GCM 337 SEOGU-RI AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 10th March, 2025.
Appearance:
Ms. Suchismita Chatterjee Ghosh, Adv.
Mr. Malay K. Seal, Adv.
...for the plaintiff Ms. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chatterjee, Adv. Mr. Aurik Chakraborty, Adv. ...for the defendant no.1 & 2 The Court:- The Learned Counsel for the defendant seeks for accommodation since they wish to disclose some documents.
Accommodation is allowed.
The matter will appear on 17th April, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)