Delhi High Court - Orders
M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 13 May, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 35/2021 & 1165/2021
M/S KMP EXPRESSWAYS LTD. ..... Petitioner
Through Mr. Deepak Khurana and Mr. Tejasv
Anand for the Petitione
versus
IBDI BANK LIMITED & ANR. ..... Respondents
Through Mr Raunak Dhillon, advocate
Ms. Madhavi Khanna and Ms. Isha Malik,
Advocates for R1.
Mr. Anil Grover Sr. Addl. Advocate General for
State of Haryana with Parvinder Chauhan, Adv.
appearing for Respondent No. 2/HSIIDC
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 13.05.2021 [Hearing held through videoconferencing] IA 1163/2021, 1164/2021
1. Allowed, subject to all just exceptions. O.M.P. (COMM) 35/2021 & 1165/2021 (delay)
2. The learned counsel appearing for the petitioner states that the connected petition OMP (COMM) 441/2020 is now listed on 29.07.2021. He requests that the present petition be taken up along with the same.
3. Accordingly, list along with OMP (COMM) 441/2020 on 29.07.2021.
VIBHU BAKHRU, J MAY 13, 2021/pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL