Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 11 in The Code Of Civil Procedure (Amendment) Act, 2002

11. Amendment of Order XIV.-

In the First Schedule, in Order XIV, for rule as it stood immediately before its omission by clause (ii) of section 24 of the Code of Civil Procedure (Amendment) Act, 1999 (46 of 1999 )], the following rule shall be substitu ed, namely:-