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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(2)(c) in Uttarakhand Water Management and Regulatory Act, 2013

(c)the procedure and the conditions for the grant of licenses, the particulars and documents to be made available by the persons applying for licenses, the standards and general conditions subject to which the license shall be granted, the grant of exemption form the requirement of a license, the revocation and amendment of licenses and the effect thereof and all matters related thereto;