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[Cites 0, Cited by 0] [Section 38V(3)] [Section 38V] [Entire Act]

Union of India - Subsection

Section 38V(3)(a) in The Wild Life (Protection) Act, 1972

(a)protection of tiger reserve and providing site specific habitat inputs for a viable population of tigers, co-predators and prey animals without distorting the natural prey-predator ecological cycle in the habitat;