Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The International Monetary Fund and Bank Act, 1945

(b)conferring on the International Fund or International Bank any exemption from duties ortaxes which form part of the price of goods sold or which are in fact no more than charges forservices rendered.