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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(2)(a) in Manipur Home Guards Act, 1989

(a)regulating the powers exercisable by the Commandant General and the-Commandant under section 7 and providing for the exercise by any officer of Manipur Home Guards of the said power;