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[Cites 0, Cited by 0] [Section 44AM] [Entire Act]

State of Jharkhand - Subsection

Section 44AM(2) in The Bihar Co-operative Societies Act, 1935

(2)Notwithstanding anything to the contrary contained in this Act, the Registrar shall make an order for the winding up of a Co-operative Bank if so required by the Reserve Bank in the circumstances mentioned in Section 13D of the Deposit Insurance Corporation Act, 1961 (47 of 1961.)