Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 20 in The West Bengal Special Economic Zone Act, 2003.

20. Maintenance of accounts.

(1)The authority shall cause to be maintained proper books of accounts in such form, and in such manner, as may be prescribed.
(2)The accounts of the authority shall be audited by the Auditor appointed by the State Government in this behalf at such time, and in such manner, as may be prescribed.