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Gauhati High Court

Hussainara Sultana And 50 Ors vs The State Of Assam And 5 Ors on 4 June, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                 Page No.# 1/12

GAHC010125602019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 3742/2019

         1:HUSSAINARA SULTANA AND 50 ORS.
         D/O ABUL HASSEM, RESIDENT OF VILLAGE KARAIKHOWA, P.O-
         KHARMUZA, P.S.- BAGUAN, DISTRICT- GOALPARA, ASSAM, PIN- 783101.


         2: MUSTAFA ALI
          SON OF DILUWAR HUSSAIN
          RESIDENT OF TAPAR PATHAR
          P.O. TAPAR PATHAR
          PS.- CHHAYGAON
          DIST. KAMRUP
         ASSAM
          PIN- 781137.

         3: NURMAHAMMAD ALI
          SON OF ANSER ALI
          RESIDENT OF VILLAGE- KALPNTA
          P.O. LARKUCHI
          P.S.- MUKALMUA
          DISTRICT- NALBARI
         ASSAM
          PIN- 781138.

         4: ROFIQUAL HUSSAIN
          SON OF AMZAD HUSSAIN
          RESIDENT OF VILLAGE- FESKARM
          P.O.- CHIRAKANTA
          P.S. FAKIRGANJ
          DISTRICT- DHUBRI
         ASSAM
          PIN- 783330.

         5: NARGIS ANOWARA
          DAUGHTER OF MIZANUR RAHMAN
                                                  Page No.# 2/12

RESIDENT OF VILLAGE- ISLAM NAGAR
P.O.- A.M.C.O. ROAD
DHUBRI
P.S.- A.M.C.O. ROAD DHUBRI
DISTRICT- DHUBRI
ASSAM
PIN 783323.

6: JAYANTA PATRA BORA
 SON OF LATE PRAFULLA PATRA BORA
 RESIDENT OF VILLAGE- 2ND SENSOWA
 P.O.- ADHAR SATRA
 DISTRICT- GOLAGHAT
ASSAM
 PIN- 785621.

7: HASHEM BEG
 SON OF ATOWER BEG
 RESIDENT OF VILLAGE- BALIKURI
 P.O. BALIKURI
 P.S. KALGACHIA
 DISTRICT- BARPETA
ASSAM
 PIN- 781319.

8: MITALI NATH
 DAUGHTER OF RAMPRASAD NATH
 RESIDENT OF VILLAGE- UTTAR GONAK GARI SORBHOG
 DISTRICT- BARPETA
ASSAM
 PIN- 781317.

9: SHANTANU NATH
 DAUGHTER OF SAMIR NATH
 RESIDENT OF VILLAGE- VETARBAND
 P.O.- VETARBAND
 P.S.- RATABARI
 DISTRICT- KARIMGANJ
ASSAM
 PIN- 788736.

10: IBRAHIM AHMED
 SON OF ABDUS SAMAD
 RESIDENT OF VILLAGE NO. 5 BASH BARI
 P.O. AOLAGURI
 P.S.- MANIKPUR
 DISTRICT- BONGAIGAON
ASSAM
                                              Page No.# 3/12

PIN- 783392.

11: ARMINA RASHID
 DAUGHTER OF ABUL HUSSAIN MOLLAH
 RESIDENT OF LAW KHAWA NAYA PARA
 P.O.- TUMNI
 P.S. SOUTH SALMARA
 DISTRICT- DHUBRI
ASSAM
 PIN- 783127.

12: SADDAM HUSSAIN
 SON OF ASIF HUSSAIN
 RESIDENT OF VILLAGE- TAPAR PATHAR
 P.O. TAPAR PATHAR
 P.S.- CHAYGAON
 DISTRICT- KAMRUP
ASSAM
 PIN- 781137.

13: SOURABH BORAH
 C/O DIMBESWAR BORAH
 RESIDENT OF VILLAGE- BHARALICHUK
 P.O. DHEMAJI
 DISTRICT- DHEMAJI
ASSAM
 PIN- 787057.

14: SHAHALOM AHMED
 CARE OF BONDESH ALI
 RESIDENT OF VILLAGE- KALATOLI PATHAR
 P.O. KALATOLI BAZAR
 CHHAYGAON
 DIST- KAMRUP
ASSAM
 PIN- 781136.

15: AFRUJA AKTARA
 DAUGHTER OF AKTAR HUSSAIN
 RESIDENT OF VILLAGE- LAKHIPUR MANASH PARA
 P.O. LAKHIPUR
 P.S.- LAKHIPUR
 DIST- GOALPARA
ASSAM
 PIN- 783129.

16: ASHRAFUL HAQUE
 SON OF MD ABU BAKKAR SIDDIQUE
                                           Page No.# 4/12

RESIDENT OF VILLAGE-CHILARVITA
P.O- TULSHIBARI
P.S- LAKHIPUR
DIST- GOALPARA
ASSAM PIN-783132.

17: RAJU AHMED
 SON OF RAHMAN ALI
 RESIDENT OF VILLAGE- KUPOHA
 P.O- BURPALLY
 P.S- BARPETA
 DIST- BARPETA
ASSAM PIN-781314.

18: MUKUT ALI
 SON OF NAUSHAD ALI
 RESIDENT OF VILLGE- BARANGABARI
 P.O- DIGHIRPAR
 P.S- MANGALDOI
 DIST- DARANG
ASSAM PIN-784144.

19: ANRUL ISLAM MOLLAH
 CARE OF GOLZAR HUSSAIN MOLLAH
 RESIDENT OF VILLAGE- SANTIPUR
 P.O- HAT SINGIMARI
 P.S- SUKCHAR
 DIST- DHUBRI
ASSAM PIN-783135.

20: MOSTAFA AHMED
 SON OF NURUL ISLAM
 RESIDENT OF VILLAGE- CHAKLA
 P.O- CHAKLA
 DIST- BONGAIGAON
ASSAM PIN-783392.

21: FARAHANA NASHRIN ANSARI
 DAUGHTER OF ABDUL KARIM ANSARI
 RESIDENT OF VILLAGE-SANTIPUR
 P.O- HAT SINGIMARI
 DIST- DHUBRI
ASSAM PIN-783135.

22: SUJATA HAZOWARY
 DAUGHTER OF LATE PRADIP KUMAR HAZOWARY
 RESIDENT OF VILLAGE-SUKUNIAPARA
 P.O- BAGDOBA
                                                   Page No.# 5/12

P.S-DHUPDHORA
DIST- GOALPARA
ASSAM PIN-781323.

23: SHABNAM ISLAM
 DAUGHTER OF AZIRUL ISLAM MONDAL
 RESIDENT OF VILLAGE-SURJAKHATA
 P.O- BILASIPAR
 P.S-BILASIPARA
 DIST-DHUBRI
ASSAMC PIN- 783348

24: JAHIRUL ISLAM
 SON OF LATE- HABIBAR RAHMAN
 RESIDENT OF VILLAGE- TETULTOLA
 P.O- MAJER GAON
 P.S- CHAPAR
 DIST- DHUBRI
ASSAM PIN- 783376.

25: MAMUN SUZZADUL HOQUE CHOWDHURY
 SON OF MD. ABDUL QUADIR
 RESIDENT OF VILLAGE- DAULATPUR
 P.O- DAULATPUR
 P.S- BIHPURI
 DIST- LAKHIMPUR
ASSAM PIN-787054.

26: HAMIDA KHATUN
 DAUGHTER OF HOSSAIN ALI S K
 RSIDENT OF VILLGE- SOUTH SALMARA
 P.O- SOUTH SALMARA
 P.S- SOUTH SALMARA
 DIST- DHUBRI
ASSAM PIN-783129.

27: FATEMA BEGUM
 DAUGHTER OF TOMIJUDDIN AHMED
 RESIDENT OF VILLAGE- AHMED PUR BLOCK
 P.S- BIHPURIA
 DIST- LOKHIMPUR
ASSAM PIN 787054.

28: FATIMA ZANNAT
 DAUGHTER OF TAIZUDDIN AHMED
 RESIDENT OF VILLAGE- HOWLY TOWN AYEN MANDAL ROAD WARD
NO.4
 P.O- HOWLY
                                                Page No.# 6/12

P.S- HOWLY
DIST- BARPETA
ASSAM PIN-781316.

29: PRONOB JYOTI NATH
 CARE OF RIKHESWAR NATH
 RESIDENT OF VILLAGE- BORAGURI
 P.O- RANGACHAHI
 DIST- MAJULI/ JORHAT
ASSAM PIN-785104.

30: NIPEN DAS
 SON OF KRISHNA DAS
 RESIDENT OF VILLAGE- DAKHINPAT KOIBOTO GAON
 P.O- DAHHINPAT SATRA
 P.S- KAMALABARI
 DIST- MAJULI
ASSAM PIN-785102.

31: RAKIBUR RAHMAN MULLAH
 SON OF MOZIBAR RAHMAN MOLLAH
 RESIDENT OF VILLAGE- JALESWAR
 P.O JALESWAR
 P.S.- LAKHIPUR
 DIST- GOALPARA
ASSAM PIN-

32: BHUPEN BARMAN
 RESIDENT OF VILLAGE- GOSSAIGAON
 P.O- GOSSAIGAON
 DIST- KOKRAJHAR
ASSAM PIN- 783360.

33: RAZIMA KHATUN
 DAUGHTER OF NURUZ ZAMAN
 RESIDENT OF VILLAGE CHANDMARA
 P.O- CHANDMARA
 P.S- KALGACHIA
 DIST- BARPETA
ASSAM PIN- 181321.

34: JAMIUL HOQUE
 SON OF GOLAM RASUL
 RESIDENT OF VILLAGE- AMCHALA
 P.O- B.K.SERSHOW
 P.S- FAKIRGANJ
 DIST- DHUBRI
ASSAM PIN- 783330.
                                        Page No.# 7/12


35: SHAHIDUL ISLAM
 SON OF FULCHAN ALI
 RESIDENT OF VILLAGE- HAHCHARI
 P.O- KALATOLI
 P.S- CHHAYGAON
 DIST- KMRUP
ASSAM PIN- 781136.

36: N. NIBEDITA DEVI
 DAUGTER OF RASHESWORI DEVI
 RESIDENT OF VILLAGE-NAYAGRAM
 P.O- FULERTAL
 P.S- LAKHIPUR
 DIST- CACHAR
ASSAM PIN- 788106.

37: HASINA SULTANA
 DAUGHTER OF AKBAR ALI AHMED
 RESIDENT OF VILLAGE- BARDOLONI NO.3
 P.O.- MANDIA
 P.S.- BAGHBAR
 DIST- BARPETA
ASSAM PIN 781308.

38: NURUL AMIN
 SON OF AKBAR ALI AHMED
 RESIDENT OF VILLAGE- DAUKMARI
 P.O- JONIA
 P
S- BARPETA
ASSAM PIN-781314.

39: KHAIRUL HOQUE
 SON OF LATE FILAL UDDIN AHMED
 RESIDENT OF VILLAGE- KAPLABARI NO.1
 P.O- LARKUCHI
 P.S- MUKALMUA
 DIST- NALBARI
ASSAM
 PIN- 781138.

40: PRIYANKA KAKATI
 DAUGHTER OF MUNINDRA KAKATI
 RESIDENT OF VILLAGE- MAUKUCHI
 P.O- PUTHIMARI
 P.S- KAMALPUR
 DIST- KAMRUP
                                                        Page No.# 8/12

ASSAM PIN 781380.

41: ATOWAR RAHMAN
 SON OF BODIR UDDIN
 RESIDENT OF VILLAGE- TAKIMARI TIAPARA P.O- TAKIMARI
 P.S.- LAKHIPUR
 DIST- GOALPARA
ASSAM
 PIN-783129.

42: SAIFUL ISLAM
 SON OF NURUL ISLAM
 RESIDENT OF VILLAGE BENGER BHITA
 P.O- KALAPNI
 P.S- MANKACHER
 DIST- SOUTH SALMARA MANKACHER
ASAM PIN -783135.

43: NIBEDITA DAS
 DAUGHTER OF HAREKRISHNA DAS
 RESIDENT OF VILLAGE- AZARA DEURIPARA
 P/O- AZARA
 P.S-AZARA
 DIST- KAMRUP
ASSAM PIN-781017.

44: JAHIDUR RAHMAN
 SON OF LT JONAB ALI SARKAR
 RESIDENT OF VILLAGE- AMCHALA
 P.O- B.K. SERSHOW
 P.S- FAKIRGANJ
 DIST- DHUBRI
ASSAM PIN- 783330.

45: UTPAL HAZARIKA
 RESIDENT OF VILLAGE- KHUTIA POTA
 P.O- NAHATIA. P.S- JORHAT
ASSAM PIN 785001.

46: RANJIT HAZARIKA
 RESIDENT OF VILLAGE- UJANI RAJABARI
 P.O- NAKACHARI
 DIST- JORHAT
ASSAM PIN-785635.

47: DIL SAIKIA
 SON OF PRAFULLA SAIKIA
 RESIDENT OF VILLAGE- JORHOTIA GAON
                                                     Page No.# 9/12

P.O- AZAD
P.S- PAMGAON
DIST- LAKHIMPUR
ASSAM PIN-787001.

48: NOZRUL ISLAM
 SON OF MOTIOR RAHMAN
 RESIDENT OF VILLAGE MAJERALGA PT (II)
 P.O- JURUAR CHAR
 DIST- DHUBRI
ASSAM PIN 783339.

49: MOKIBUL ISLAM
 SON OF MD. HASSEN ALI
 RESIDENT OF VILLAGE- DABACHURI PT(II)
 P.O- KUSHBARI
 P.S- ABHAYAPUR
 DIST- BANGAIGAON
ASSAM PIN-783384.

50: HELMINA KHATUN
WIFE OF SAROWARA KAYANATH MOLLAH
 RESIDENT OF VILLAGE- SUTAR PARA
 P.O- SUTARPARA
 P.S- MATIA
 PIN- 783125.

51: SANJIT DEBNATH
 SON OF LATE DHIRESH
 RESIDENT OF VILLAGE- HUZRANGAGORA
 DIST- NAGAON
ASSAM PIN- 782002

VERSUS

1:THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY, HEALTH AND FAMILY
WELFARE (B) DEPARTMENT, SECRETARIAT BUILDING, DISPUR,
GUWAHATI-6.

2:THE UNION OF INDIA
 REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
 MINISTRY OF HEALTH AND FAMILY WELFARE
 ROOM NO. 156
A-WING
 NIRMAN BHAWAN
 NEW DELHI-110001.
                                                             Page No.# 10/12

            3:THE NATIONAL HEALTH SYSTEMS RESOURCE CENTRE
             REPRESENTED BY ITS CHAIRMAN
             BABA GANGNATH MARG
             MUNIRKA
             NEW DELHI- 110067.

            4:THE DIRECTOR
            AYURVEDA
            YOGA AND NATUROPATHY
             UNANI
             SIDDHA AND HOMEOPATHY (AYUSH)
            ASSAM
             BANPHOOL NAGAR PATH
             HOUSE NO. 1
             1ST FLOOR
             NEAR HOUSEFED COMPLEX
             GUWAHATI-6.

            5:THE MISSION DIRECTOR
             NATIONAL HEALTH MISSION
            ASSAM
             SAIKIA COMMERCIAL COMPLEX
             G.S. ROAD
             CHRISTIAN BASTI
             GUWAHATI- 781005.

            6:THE DIRECTOR OF HEALTH SERVICES
            ASSAM
             HENGRABARI
             GUWAHATI-3

Advocate for the Petitioner   : MR H K DAS

Advocate for the Respondent : SC, HEALTH
                                                                                 Page No.# 11/12


                                   BEFORE
                   HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                           ORDER

Date : 04-06-2019 Heard Mr. H. K. Das, learned counsel for the petitioners.

2. It has been submitted at the Bar that similar matter is pending before this court being WP(C) No.2137 of 2018 and accordingly, similar order may be passed.

3. Issue notice, returnable on 26.06.2019.

4. Ms. A. Bora, learned Standing Counsel, NHM, accepts notice on behalf of the respondent No. 5. Mr. S. S. Roy, learned Govt. Advocate, accepts notice on behalf of the respondent Nos. 2 & 3. Mr. B. Gogoi, learned standing counsel accepts notice on behalf of the respondent Nos. 1, 4 & 6. So no formal notice need be issued.

5. List on 26.06.2019.

6. This Court on 29.03.2019 had passed an order in WP (C) No. 2137 of 2018, as follows:

"The issue raised in this petition is that the petitioners though are graduates in Homeopathy (BHMS) are prevented from applying for undertaking the certificate course as advertised vide notice dated 08.03.2019 as it is restricted only to those who had undergone only BSC (Nursing), Bachelor of Science in Nursing, BAMS and GNM Course Passed etc, without including the BHMS Graduates. It has been submitted that there is no rational basis for excluding the petitioners though they are equally competent and eligible to undergo the aforesaid course. Be that as it may, this issue will be considered on the next date. Till then, the petitioners may be allowed to submit their applications for this course. Since the petitioners also have submitted their representations before the authority, the authority may also consider and dispose of the same."

Page No.# 12/12

7. Accordingly, if the petitioners have submitted applications, the authorities shall consider accepting their applications.

JUDGE Comparing Assistant