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State of Bihar - Section

Section 44 in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

44. Delegation.

- The Commission may, by general or special order in writing, delegate to any Member, Secretary, Officer of the Commission or any other person subject to such conditions, if any, as may be specified in the order, such of its powers and powers and functions under the Act (except the powers to adjudicate disputes under the Act and the powers to make Regulations under the Act) as it may deem necessary.