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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(3) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(3)The draft minutes of the meeting shall be read over at the next meeting of the Committee and any suggestions which may be made by any member of the Committee or corrections in the draft minutes shall be considered at such meeting.