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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(10) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(10)Sliding shall be permissible between the Single Windows operated by the Convenor of PACET and Convenor of PACET-AC Admission in case of Unaided Minority Institutions that have opted for PACET and PACET-AC Window respectively for admission of candidates, qualified in PACET.