Allahabad High Court
Shakeena Bano & Another vs State Of U.P. Thru. Prin. Secy. Home Lko. ... on 19 January, 2021
Bench: Ramesh Sinha, Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. BENCH No. - 1288 of 2021 Petitioner :- Shakeena Bano & Another Respondent :- State Of U.P. Thru. Prin. Secy. Home Lko. & Others Counsel for Petitioner :- Ashish Kumar Shukla Counsel for Respondent :- G.A. Hon'ble Ramesh Sinha,J.
Hon'ble Rajeev Singh,J.
Case called out.
No one is present on behalf of the petitioners to press this petition.
Sri S.P. Singh, learned A.G.A. for the State is present.
Accordingly, the present petition is dismissed for want of prosecution.
(Rajeev Singh, J.) (Ramesh Sinha, J.) Order Date :- 19.1.2021 Amit/-