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Allahabad High Court

Shakeena Bano & Another vs State Of U.P. Thru. Prin. Secy. Home Lko. ... on 19 January, 2021

Bench: Ramesh Sinha, Rajeev Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 1288 of 2021
 

 
Petitioner :- Shakeena Bano & Another
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home Lko. & Others
 
Counsel for Petitioner :- Ashish Kumar Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Rajeev Singh,J.

Case called out.

No one is present on behalf of the petitioners to press this petition.

Sri S.P. Singh, learned A.G.A. for the State is present.

Accordingly, the present petition is dismissed for want of prosecution.

(Rajeev Singh, J.) (Ramesh Sinha, J.) Order Date :- 19.1.2021 Amit/-