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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)The area of the window, door and ventilator opening shall not be less than one-fifth of the total floor area and the windows and ventilators shall be of such dimensions, in such number and in such situation as the Executive Engineer/Assistant Engineer/Deputy Engineer/Sub-Divisional Officer concerned shall specify.