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[Cites 0, Cited by 8] [Section 55(5)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(5)(a) in The Transfer Of Property Act, 1882

(a)to disclose to the seller any fact as to the nature or extent of the seller’s interest in the property of which the buyer is aware, but of which he has reason to believe that the seller is not aware, and which materially increases the value of such interest;