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[Cites 0, Cited by 0] [Section 129A(7)] [Section 129A] [Entire Act]

State of Odisha - Subsection

Section 129A(7)(a) in The Orissa Motor Vehicles Rules, 1993

(a)that the applicant is engaged in the business of maintenance and servicing of vehicles and the applicant has the infrastructure as required for carrying the jobs connected with repairs, maintenance and servicing of vehicles :