- The Gram Sabha shall perform the following functions(a)Rendering assistance in the implementation of developmental schemes pertaining to the village;(b)Identification of beneficiaries for the implementation of developmental schemes pertaining to the village :Provided that in case the Gram Sabha fails to identify the beneficiaries within a reasonable time, the Gram Panchayat shall identify the beneficiaries;(c)Procuring voluntary labour and contributions, in kind or in cash or both, for community welfare programmes;(d)Providing all assistance in the programmes of mass education and family welfare within the village;(e)Promotion of unity and harmony among all Sections of society in the village;(f)Seeking clarifications from the Mukhiya, Up-Mukhiya and members of the Gram Panchayat about any particular activity, scheme, income and expenditure; and(g)Discussing and recommending appropriate action with regard to reports of the Vigilance Committee;(h)Such other matters as may be prescribed.
