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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 131(e) in The Andaman and Nicobar Islands Port Rules, 2004

(e)Procedure for maintenance of Logs/Registers:- All entries of official Log, VHF/HF Logs, Registers are to be initialed by the duty Operator. The official in-charge of the station shall initial every day and the officer-in-charge on Monthly basis. The abstract of the shipping register should contain following information:
(i)Total gross tonnage of vessels called Port.
(ii)Total net tonnage of vessels called Port.
(iii)Total shipping days in the berths.
(iv)Total number of Pilotage (inward and outward)
(iv)Total number of passengers embarked and disembarked.
(v)Total import and export cargo.
(vi)Total earning of vessel related service.