Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of West Bengal - Subsection Section 174(10) in The West Bengal Motor Vehicles Rules, 1989 (10)A copy of rule 173 and of this rule in English and such other language as the Regional Transport Authority may direct, shall be exhibited in a prominent place in every bus.