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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

State of Kerala - Subsection

Section 335(1)(a) in Kerala Municipality Act, 1994

(a)in any street or on the verandah of any building or on any unoccupied ground alongside any street or on any public quay, jetty or landing place, or on the bank of a water course or tank; or