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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(i) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(i)Commissioner may request the concerned District Collector to draw up a list of villages in the scheduled areas in the districts of Srikakulam, Vizianagaram, Visakhapatnam, East Godavari, West Godavari, Khammam, Warangal, Adilabad and Mahabubnagar