Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 97 in Consumer Protection Act, 2019 97. Manner of crediting penalty. - The penalty collected under section 21 and the amount collected under section 96 shall be credited to such fund as may be prescribed.
