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State of Assam - Section

Section 9 in The Assam Agricultural University Act, 1968

9. Authorities of the University.

- The following shall be the authorities of the University, namely :-
(1)The Board of Management;
(2)The Academic Council ;
(3)The Board of Studies of each Faculty including Post-Graduate Studies; and
(4)Such other bodies of the University as may be declared by the Statutes to be authorities of the University.