Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253(3)] [Section 253] [Entire Act] State of Maharashtra - Subsection Section 253(3)(f) in The Maharashtra Municipal Corporations Act, 1949 (f)to roof or cover an open space between walls or buildings as regards the structure which is formed by roofing or covering such space,