Delhi High Court - Orders
Apl Apollo Tubes Limited vs Shapoorji Pallonji And Company Private ... on 8 July, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 131/2022 & EX.APPL.(OS) 3110/2022
APL APOLLO TUBES LIMITED ..... Decree Holder
Through: Mr. Nikhil and Mr. Vishal, Advs.
versus
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
SHAPOORJI PALLONJI QATAR W L L JV ..... Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 08.07.2022 EX.APPL.(OS) 3110/2022 Exemption allowed subject to all just exceptions. Application stands disposed of. OMP (ENF.) (COMM.) 131/2022 Issue notice to the respondent returnable on October 11, 2022.
V. KAMESWAR RAO, J.
JULY 8, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:13.07.2022 11:13:13