Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xvii) in The Indian Stamp (Orissa Amendment) Act, 2001

(xvii)in Article 26, for the words "Fifty rupees" appearing in Column (2) against Clause (b), the words "One hundred rupees" shall be substituted;