Section 3(2)(ii) in The Customs Tariff Act, 1975

[Cites 0, Cited by 3] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(ii) in The Customs Tariff Act, 1975

(ii)any duty of customs chargeable on that article under section 12 of the Customs Act, 1962, (52 of 1962) and any sum chargeable on that article under any law for the time being in force as an addition to, and in the same manner as, a duty of customs, but not including the duty referred to in sub-section (1).

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Union of India - Subsection

Section 3(2)(ii) in The Customs Tariff Act, 1975