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[Cites 0, Cited by 0] [Section 117(3)] [Section 117] [Entire Act]

State of Haryana - Subsection

Section 117(3)(b) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(b)The notice under clause (a) shall be made known to the public by beat of drum in the Sabha area and by pasting its copies at conspicuous places in Sabha area.