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State of Jharkhand - Section

Section 40 in Sai Nath University, Jharkhand Act, 2012

40. Protection of action taken in good faith.

- No suit or other le :l1 proceedings shall lie against any officer er other employee of the University for anything, which is done in good faith or intended to he done in pursuance 01 the provisions of this Act, the Statutes or the rules.